Rajasthan High Court - Jaipur
Reliance Gen Insurance Co Ltd vs Smt Isro Bai And Ors on 20 January, 2021
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 1562/2017
Reliance Gen Insurance Co Ltd
----Appellant
Versus
Smt Isro Bai And Ors
----Respondent
For Appellant(s) : Mr. Virendra Agarwal For Respondent(s) : Mr. Karan Audichya, for Mr. Prateek Mathur HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 20/01/2021 List after four weeks as prayed by the learned counsel for the appellant.
(MAHENDAR KUMAR GOYAL),J DANISH USMANI /53 (Downloaded on 20/01/2021 at 09:39:52 PM) Powered by TCPDF (www.tcpdf.org)