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[Cites 0, Cited by 0] [Section 287] [Entire Act]

Bengal Presidency - Subsection

Section 287(a) in Police Regulations, Bengal , 1943

(a)Reports for proceedings to be taken under section 107 or section 145, Code of Criminal Procedure, shall be submitted in duplicate in B.P. Form No. 36. One copy showing the result of the case shall be returned direct to the station officer by the Court officer in lieu of a final memorandum.