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[Cites 0, Cited by 0] [Section 81L(7)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(7)(i) in Kerala Factories Rules, 1957

(i)all ventilating fans and circulating fans whose failure would adversely affected the ventilation rate of flow pattern, are in operation before any mechanical conveyor that may be provided for feeding the articles or substan ces to be processed in the oven or drier is put into operation;