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[Cites 0, Cited by 0] [Section 138(14)] [Section 138] [Entire Act]

State of Himachal Pradesh - Subsection

Section 138(14)(o) in Himachal Pradesh Goods and Services Tax Rules, 2017

(o)[ where empty cylinders for packing of liquefied petroleum gas are being moved for reasons other than supply.] [Inseretd by Notification No. EXN-F(10)-5/2018, dated 5.6.2018 (w.e.f. 27.6.2017).]