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Indian Nursing Council, Thr Its ... vs Kalahandi School Of Nursing on 23 October, 2017

     ITEM NO.66                            REGISTRAR COURT. 1               SECTION XI -A

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

                             BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C) No(s).17398/2016

     INDIAN NURSING COUNCIL, THR ITS SECRETARY                             Petitioner(s)

                                                         VERSUS

     KALAHANDI SCHOOL OF NURSING & ORS.                                    Respondent(s)

     (only SLP(C) NO. 30615 of 2016 is to be listed before the Ld.
     Registrar Court)
     WITH
     SLP(C) No. 30615/2016 (XI -A)

     Date : 23-10-2017 This petition was called on for hearing today.

     For Petitioner(s)                    Mr. V.S.R. Krishna,Adv.
                                          Mr. T. Mahipal, AOR
                                          Mr. Sanjeeb Panigrahi, AOR

     For Respondent(s)                    Mr.   Navdeep Jain,Adv.
                                          Mr.   Nikilesh Ramachandran, AOR
                                          Mr.   T. Mahipal, AOR
                                          Mr.   Bharat Sangal, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The names of respondent Nos. 6 to 22 stand deleted vide Hon'ble Court's order dated 07.10.2016.

Service of show cause notice in respect of respondent Nos. 3 to 5 has been dispensed with vide Hon'ble Court's order dated 07.10.2016.

Despite last and final order, Ld. Counsel for the petitioner has not taken fresh steps for service on respondent Nos. 1 and 2.

Registry to process the matters, as per rules, for listing before the Hon'ble Judge in Chambers for further directions.

RAJESH KUMAR GOEL Registrar