Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(3)(c) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(c)one member shall be from amongst persons having specialised knowledge in the field of pre-primary education;