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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Bihar - Subsection

Section 201(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)chains, wires, ropes or metal tubes used for the suspension of a scaffold are-
(i)properly and securely fastened to every anchorage point and to the scaffold ledgers of other main supporting members used for the support of such scaffold; and
(ii)so positioned as to ensure stability of the scaffold.