Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(1)(ii) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (ii)on any ground specified in clauses (a) to (e) of Section 9, unless an opportunity of being heard is given to the member.