Calcutta High Court
Rananjoy Bhattacharya vs Union Of India & Ors on 3 August, 2010
Author: Indira Banerjee
Bench: Indira Banerjee
WP No. 962 of 2010
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
Rananjoy Bhattacharya
Versus
Union of India & Ors.
Before:
The Hon'ble Justice Indira Banerjee
Date: 3rd August 2010
Mr. Shyamal Sarkar, Advocate
appears for the petitioner
Mr. Debajyoti Datta , Advocate
Ms. Rakhshanda Qamar, Advocate
appear for the respondents
Leave is given to file supplementary affidavit. Copy of such affidavit be served on the respondents.
The matter will appear in the list on 4th August 2010.
(Indira Banerjee, J.) R. Bose A.R.(CR)