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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1)(a) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(a)to enter into any shop or place of business where the acids are stored and/or sold and to inspect or examine the concentration of the acid therein;