Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(3) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992 (3)The procedure for recruitment shall be in accordance with the Group 'D' Employees Service Rules, 1985, as amended from time to time.
