Rajasthan High Court - Jaipur
Rajendra Kumar Saini And Ors vs State Of Raj And Ors on 10 August, 2009
Author: R.C. Gandhi
Bench: R.C. Gandhi
(1)D.B. CIVIL SPECIAL APPEAL (WRIT) NO. 525/2009
(2)D.B. CIVIL SPECIAL APPEAL (WRIT) NO. 566/2009
(3)D.B. CIVIL SPECIAL APPEAL (WRIT) NO. 568/2009
&
(4)D.B. CIVIL SPECIAL APPEAL (WRIT) NO. 569/2009
Date: 10.08.2009
HON'BLE MR. JUSTICE R.C. GANDHI
HON'BLE MR. JUSTICE K.S. CHAUDHARI
Mr. S.N. Kumawat, AAG with
Mr. Y.K. Sharma, Advocates for the appellants.
****
Learned counsel for the appellant has submitted that number of appeals are pending, wherein the same impugned order has been challenged. He will provide list of those appeals, wherein the same order has been challenged.
Registry to list these appeals along with connected appeals.
(K.S. CHAUDHARI),J. (R.C.GANDHI), J. /KKC/