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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Punjab - Subsection

Section 101(1)(b) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(b)by order in writing call and inspect any document, which may, for the purposes of this Act, be in the possession or under the control of any Panchayat Samiti or Zila Parishad or any subordinate authority thereof;