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Bengal Presidency - Section

Section 132 in Calcutta Port Act, 1890

132. Superintendent of Port Police to submit daily reports of offences.- The Superintendent of Port Police shall submit daily reports to the Commissioners of all offences (if any) committed contrary to the provisions of this Act, or of the Indian Ports Act, 18892 (X of 1889), or of any Port rules and by-laws in force prescribed in accordance therewith, and of all accidents occurring on the river within the limits of the Port.