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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

UT Ladakh - Subsection

Section 24(2)(i) in Ladakh Autonomous Hill Development Councils Act, 1997

(i)[ taxes on any trade, calling or profession within jurisdiction of the Council; [Substituted by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.]