Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(7)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(7)(c) in The Punjab Factory Rules, 1952

(c)Large quantities of such liquids shall be stored in an isolated and adequately ventilated building of fire resisting construction or in storage tanks preferably underground and at a distance from any building as required in the Petroleum Rules, 1976.