Tripura High Court
Ashish Sarkar On Behalf Of Accd. Sudhir ... vs The State Of Tripura on 6 July, 2018
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
BA 58/2018
Ashish Sarkar on behalf of Accd. Sudhir Sarkar
----Petitioner(s)
Versus
The State of Tripura
----Respondent(s)
For Petitioner(s) : Mr. PK Biswas, Sr. Advocate Mr. P. Majumder, Advocate For Respondent(s) : Mr. A. Roy Barman, Addl. PP HON'BLE MR. JUSTICE ARINDAM LODH Order 06/07/2018 List the matter on 12.07.2018 on which date the learned Public Prosecutor shall produce the case diary in connection with Pecharthal PS case no. 11 of 2018 under Section 20(b)(c) of the NDPS Act, 1985.
JUDGE Saikat