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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(j) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(j)He shall be subject to the general supervision of the Divisional Forest Officer in respect of issue of depot permits and the quantity of [bamboos or timber or firewood] [Substituted by SRO No. 224/83 OGE No. 573 dated 17.5.1983.] covered by each, and the Divisional Forest Officer may pass written order to regulate the manner in which such permits shall be written and may very such regulations.