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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in The Pepsu Townships Development Board Act, 1954

(2)The Chairman or any other member may resign his office by writing under his hand addressed to the State Government but his registration shall take effect from the date on which it is accepted and notified in the official Gazette.