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State of Maharashtra - Section

Section 12 in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

12. Seniority List.

- Every Management shall prepare and maintain seniority list of the teaching staff including Head Master and Assistant Head Master and non-teaching staff in the School in accordance with the guidelines laid down in Schedule "F". The seniority list so prepared shall be circulated amongst the members of the staff concerned and their signatures for having received a copy of the list shall be obtained. Any subsequent change made in the seniority list from time to time shall also be brought to the notice of the members of the staff concerned and their signatures for having noted the change shall be obtained.
(2)Objections, if any, to the seniority list or to the changes therein shall be duly taken into consideration by the Management.
(3)Disputes, if any, in the matter of inter se seniority shall be referred to the Education Officer for his decision.