Supreme Court - Daily Orders
State Of Rajasthan vs Barfi Devi on 29 April, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.25 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
7352/2016
(Arising out of impugned final judgment and order dated 29/06/2015
in CRLA No. 781/2006 passed by the High Court of Rajasthan at
Jaipur)
STATE OF RAJASTHAN Petitioner(s)
VERSUS
BARFI DEVI Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 29/04/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Kiran Bala Sahay, Adv.
Ms. Priyadarshni Priya, Adv.
Ms. Priyanka, Adv.
Ms. Ruchi Kohli, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Interlocutory application(s), if any, shall stand disposed of accordingly.
Signature Not Verified Digitally signed by (Ashwani Thakur) (Tapan Kr. Chakraborty) ASHWANI KUMAR Date: 2016.04.30 12:45:45 ISTCOURT MASTER COURT MASTER Reason: