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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)He/She shall attend the Board's office on such day and such time, as may be fixed by the Secretary, which is not prior to the examination in the subject alongwith other Chief Moderators,-
(a)to open the seal of the envelope of the model answers and marking scheme for assessment purpose;
(b)for scrutiny of question paper, answer key and marking scheme in the subject;
(c)to identify the printing mistakes, if any, detected in the question paper, propose compensation of marks, if required; and
(d)to finalise the pattern of assessment in the subject.