Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6F] [Entire Act] State of West Bengal - Subsection Section 6F(c) in The Indian Red Cross Society (Bengal Branch) Act, 1920 (c)all appointments made under any such rule shall be deemed to have been validly made under this Act and the rules framed thereunder.]
