Section 57 in The Multi-State Co-Operative Societies Act, 2002
57. Register of members.—
Any register or list of members or shares kept by any multi-State co-operative society shall be prima facie evidence of any of the following particulars entered therein, namely:—(a)the date on which any person entered in such register or list became a member; and(b)the date on which any such person ceased to be a member.
