(1)There shall be a Dean for each Faculty Council for Post-Graduate Studies who shall be a Professor of the University.(2)The Dean shall be elected by the members of the Faculty Council for Post-Graduate Studies and shall act as the Vice-Chairman of the Faculty Council for Post-Graduate Studies.(3)The senior-most Dean shall act as the Vice-Chairman of a Council for Under-Graduate Studies.(4)The Dean shall hold office for such term as may be prescribed by Statutes.
