Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(4) in The Passports Rules, 1980 (4)An emergency certificate shall continue in force for a period of [six months] [ Substituted 'three months' by Notification No. G.S.R. 339(E), dated 6.4.2018 (w.e.f. 11.12.1980)] from the date of its issue.
