Chattisgarh High Court
Samir Sharma And Others vs State Of Chhattisgarh And Ors on 28 July, 2021
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 1760 of 2010
1. Samir Sharma, S/o Shri Ramnanth Sharma, aged
about 44 years, Substantively Posted As
Assistant Engineer And Presently InCharge
Executive Engineer, Public Health
Engineering Department, O/o The Chief
Engineer, Public Health Engineering
Department, Bilaspur, C.G.
2. Sanjeev Brijpuria, S/o Shri Madav Prasad
Brijpuria aged about 45 years, substantively
posted as Assistant Engineer and presently
Incharge Executive Engineer, Public Health
Engineering Department, Project Division,
Bilaspur, C.G.
3. Kailash Mandariya, S/o Shri A.R. Verma, aged
about 43 years, substantively posted as
Assistant Engineer and Presently the In
charge Executive Engineer, Public Health
Engineering Deptt., Division Korba, District
Korba, Chhattisgarh.
4. Sanjay Singh, S/o Late Ramnarayan Singh,
aged 43 years, substantively posted as
Assistant Engineer and presently Incharge
Executive Engineer, Public Health
Engineering Deptt., Division Jashpur, C.G.
5. Samir Kumar Goud, S/o Shri H.P. Goud, aged
about 42 years, substantively posted as
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Assistant Engineer and Presently the In
charge Executive Engineer, Public Health
Engineering Deptt., Division Raigarh, C.G.
6. Parikshit Choudhari, S/o Shri Chain Singh
Choudhari, aged about 43 years, posted as
Assistant Engineer and Presently the In
charge Executive Engineer, Public Health
Engineering Deptt., Division Mahasamund,
C.G.
7. Uttam Kumar Rathiya, S/o Late B.R. Rathiya,
aged about 45 years, substantively posted as
Assistant Engineer and Presently the In
charge Executive Engineer, Public Health
Engineering Deptt., Division Narayanpur C.G.
8. B.N. Bhoyar, S/o Shri L.R. Bhoyar, aged
about 45 years, substantively posted as
Assistant Engineer and Presently the In
charge Executive Engineer, Public Health
Engineering Deptt., Division Dhamtari, C.G.
9. S.N. Pandey, S/o Shri Subhash Pandey, aged
about 41 years, substantively posted as
Assistant Engineer and Presently the In
charge Executive Engineer, Public Health
Engineering Deptt., Division Durg, C.G.
10. R.K. Shukla, S/o Shri C.P. Shukla, agead
about 41 years, substantively posted as
Assistant Engineer and Presently the In
charge Executive Engineer, Public Health
Engineering Deptt., Division Baikunthpur,
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C.G.
Petitioners
Versus
1. State Of Chhattisgarh through the Secretary,
Department of Public Health Engineering
Department, Mantralaya, Dau Kalayan Singh
Bhawan, Raipur, C.G.
2. State of Madhya Pradesh through the
Secretary, Department of Public Health
Engineering, Vallabh Bhawan, Bhopal M.P.
3. Nadeem Pasha, Assistant Engineer, Public
Health Engineering Department, Division
Bilaspur, Distt.Bilaspur C.G.
4. Satish Kumar Pandey, Assistant Engineer,
PHED, Sub Division, Kondagaon, Division
Jagdalpur, C.G.
Respondents
For Petitioners : None. For State/Respondent : Mr. Ravi Bhagat, Dy. G.A. Hon'ble Shri Justice Sanjay K. Agrawal Order on Board 28/07/2021
1. Proceedings of this matter have been taken up through video conferencing. 4
2. None present for the petitioners in two rounds.
3. Since there is no representation on behalf of the petitioners even in the second round, this Court has left with no other option but to dismiss the writ petition for want of prosecution.
4. Accordingly, the instant writ petition is dismissed for want of prosecution.
Sd/ (Sanjay K. Agrawal) Judge Ankit