46A. [ Financial assistance to State Bar Council. [ Inserted by Act 60 of 1973, Section 35 (w.e.f. 31.1.1974).]
- The Bar Council of India may, if it is satisfied that any State Bar Council is in need of funds for the purpose of performing its functions under this Act, give such financial assistance as it deems fit to that Bar Council by way of grant or otherwise.]
