Section 236 in Rules of the High Court of Judicature for Rajasthan, 1952
236. Paper book in an application for revision.
- Copies to be included in the paper book of an application for revision shall be of the following papers, namely:-(a)application for revision;(b)judgment or order to which the application relates: and(c)if such judgment or order is one passed in appeal, the judgment or order of the Court of first instance.
