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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(6)(xi) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(xi)The school undertakes to make provision to the satisfaction of the Education Department, that the general rules of discipline as laid down by the Department, from time to time are duly observed by the school employee as well as by the pupils;