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S. Mukanchand Bothra (Died)Thr. Lr. M. ... vs R. K. Production Pvt. Ltd. on 24 March, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

     ITEM NO.23                             COURT NO.15              SECTION II-C

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 36948/2022

     (Arising out of impugned final judgment and order dated 07-07-2022
     in CRLA No. 330/2015 passed by the High Court Of Judicature At
     Madras)

     S. MUKANCHAND BOTHRA (DIED)THR.
     LR. M. GAGAN BOTHRA                                                 Petitioner(s)
                                     VERSUS
     R. K. PRODUCTIONS PVT. LTD. & ANR.                                 Respondent(s)

     (IA   No.196760/2022-CONDONATION  OF   DELAY IN FILING  and   IA
     No.196756/2022-EXEMPTION FROM FILING O.T. and IA No.196757/2022-
     PERMISSION TO APPEAR AND ARGUE IN PERSON )

     Date : 24-03-2023 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                          HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)              Petitioner-in-person

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Heard Mr. Gagan Bothra, petitioner appearing in-person. We are satisfied with the reasons stated in paragraph 10 of the impugned order.

Therefore, we do not wish to interfere with the impugned order. Therefore, the special leave petition is dismissed However, the other cases between the same parties may be decided on their own merits uninfluenced by the observations made Signature Not Verified in the impugned order.

NIRMALA NEGI Date: 2023.03.28 09:52:04 IST Reason:

Pending applications(s), if any, shall stand disposed of.

     (RADHA SHARMA)                                                (RENU BALA GAMBHIR)
     COURT MASTER (SH)                                              COURT MASTER (NSH)