Himachal Pradesh High Court
Mukhtiar Singh vs . State Of H.P. & Another on 19 May, 2022
Bench: Sabina, Satyen Vaidya
Mukhtiar Singh Vs. State of H.P. & another .
CWP No.104 of 2021 19.05.2022 Present: Mr. Vinod Kumar Thakur, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for respondents No.1 to 3/State. None for respondents No.4 and 5.
Learned Additional Advocate General seeks more time to file reply.
List again on 14th September, 2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 19, 2022 Himalvi ::: Downloaded on - 19/05/2022 20:07:24 :::CIS