Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Mukhtiar Singh vs . State Of H.P. & Another on 19 May, 2022

Bench: Sabina, Satyen Vaidya

Mukhtiar Singh Vs. State of H.P. & another .

CWP No.104 of 2021 19.05.2022 Present: Mr. Vinod Kumar Thakur, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General, for respondents No.1 to 3/State. None for respondents No.4 and 5.

Learned Additional Advocate General seeks more time to file reply.

List again on 14th September, 2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge May 19, 2022 Himalvi ::: Downloaded on - 19/05/2022 20:07:24 :::CIS