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Income Tax Appellate Tribunal - Jaipur

Shri Digamber Jain Mandir Shri ... vs Cit-Exemption, Jaipur on 2 December, 2016

           vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
       IN THE INCOME TAX APPELLATE TRIBUNAL,
                 JAIPUR BENCHES , JAIPUR

      Jh HkkxpUn] ys[kk lnL; ,o Jh dqy Hkkjr] U;kf;d lnL; ds le{k
     BEFORE: SHRI BHAGCHAND, AM & SHRI KUL BHARAT, JM

            vk;dj vihy la-@ITA No. 356/JP/2016
                  Section 12AA of the Act

Shri Digamber Jain Mandir Shri          cuke    The CIT (Exemption)
Neminath Sanwalaji                      Vs.    Jaipur
Amer
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAATD 3672 K
vihykFkhZ@Appellant                            izR;FkhZ@Respondent

fu/kZkfjrh dh vksj ls@Assessee by: None
jktLo dh vksj ls@ Revenue by :Shri Anil Kumar, CIT- DR

            lquokbZ dh rkjh[k@ Date of Hearing :         02/12/2016
            ?kks"k.kk dh rkjh[k@ Date of Pronouncement :     02/12/2016

                         vkns'k@ ORDER

PER BHAGCHAND, AM

fo}ku vk;dj vk;qDr] (Exemptions)] t;iqj ds vkns'k fnukad 17-02- 2016 ds fo:) fu/kkZfjfr }kjk ;g vihy nkf[ky dh xbZ gSa A 2- vf/kdj.k }kjk lquokbZ dh lwpuk izfs "kr fd;s tkus ds ckotwn Hkh ekeys dh lquokbZ ds le; fu/kkZfjfr dh vksj ls dksbZ izfrfuf/kRo ugha gqvk A blls ,slk izrhr gksrk gS fd fu/kkZfjfr vius ekeys dh lquokbZ esa i;kZIr :fp ugha j[krkA bu ifjfLFkfr;ksa esa vk;dj vk;qDr cuke eYVhIykWu bafM;k ¼izk-½fyfe- 2 ITA No. 356/JP/2016

Shri Digamber Jain Mandir Shri Neminathji Sanwaalaji, Amer . @1991] 38 vkbZVhMh 320 ds ekeys esa vk;dj vihyh; vf/kdj.k dh fnYyh U;k;ihB ds fu.kZ; rFkk LoxhZ; Jh rqdksthjko gksYdj dh lEink cuke /ku dj vk;qDr 223 vkbZ Vh vkj 480 ds ekeys esa ekuuh; e/; izns'k mPp U;k;ky; ds fu.kZ; dk lEekuiwoZd vuqlj.k djrs gq,] fu/kkZfjfr dh vihy a Lohdkj ugha dh tkrh rFkk fnukad 02-12-2016 dks U;k;ky; esa lkoZtfud :Ik ls dh xbZ mn~?kks"k.kk ds vuqlkj bls izkjEHk esa gh fujLr fd;k tkrk gSAa Sd/- Sd/-

¼dqy Hkkjr½                                              ¼HkkxpUn½
(KUL BHARAT)                                            (Bhagchand)
U;kf;d lnL; /Judicial Member                 ys[kk lnL;@Accountant Member

Tk;iqj@Jaipur

fnukad@Dated:-                02/12/ 2016

*Mishra

vkns'k dh izfrfyfi vxzfs "kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Shri Digamber Jain Mandir Shri Neminath Sanwalaji, Amer
2. izR;FkhZ@ The Respondent- The CIT (Exemptions)
3. vk;dj vk;qDr@ CIT,
4. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur
5. xkMZ QkbZy@ Guard File (ITA No. 356/JP/2016) vkns'kkuqlkj@ By order, lgk;d iathdkj@ Assistant. Registrar