Himachal Pradesh High Court
Sudarshna vs . Hpssc on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Sudarshna vs. HPSSC .
CWP No. 4028/202224.6.2022 Present: Mr. Jeevesh Sharma, Advocate, for the petitioner.
Ms. Suchitra Sen, Advocate, for the respondent.
CWP No. 4028/2022Notice. Ms. Suchitra Sen, Advocate, appears and accepts service of notice on behalf of the respondent. Reply within four weeks. r List on 22.7.2022.
CMP No 7978/2022Notice in the aforesaid terms. The petitioner/applicant is permitted to provisionally participate in the evaluation process for the post of J.B.T. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:29 :::CIS