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Himachal Pradesh High Court

Sudarshna vs . Hpssc on 24 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sudarshna vs. HPSSC .

CWP No. 4028/2022

24.6.2022 Present: Mr. Jeevesh Sharma, Advocate, for the petitioner.

Ms. Suchitra Sen, Advocate, for the respondent.

CWP No. 4028/2022

Notice. Ms. Suchitra Sen, Advocate, appears and accepts service of notice on behalf of the respondent. Reply within four weeks. r List on 22.7.2022.

CMP No 7978/2022

Notice in the aforesaid terms. The petitioner/applicant is permitted to provisionally participate in the evaluation process for the post of J.B.T. The application stands disposed of.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:29 :::CIS