Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(2)(c) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003 (c)partly accept and partly reject the application for permission, stating the grounds of part acceptance and of part rejection in the order.