Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(6) in Guwahati Metropolitan Development Authority Act, 1985 (6)"Building operations" includes-(a)creation or re-erection of a building or any part of it.(b)Roofing or re-roofing a building or any part of a building or an open space.
