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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Andhra Pradesh - Subsection

Section 76(1)(b) in The Andhra Pradesh Reorganisation Act, 2014

(b)in relation to the Indian Police Service, has the meaning assigned to it in the Indian Police Service (Cadre) Rules, 1954; and