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Union of India - Section

Section 102 in The Rights of Persons with Disabilities Act, 2016

102. Repeal and savings.

(1)The Persons with Disabilities (Equal Opportunity Protection of Rights and Full Participation) Act, 1995 is hereby repealed.
(2)Notwithstanding the repeal of the said Act, anything done or any action taken under the said Act, shall be deemed to have been done or taken under the corresponding provisions of this Act.The Schedule[See clause (zc) of section 2]Specified Disability