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[Cites 0, Cited by 0] [Section 359(1)] [Section 359] [Entire Act]

State of West Bengal - Subsection

Section 359(1)(a) in West Bengal Municipal Act, 1993

(a)take such special measures, which may extend to destruction of the sources of infection like foodstuff, drugs, drinks, flesh, fish, fruits, vegetables, articles, containers, packages, or clothing, as may be necessary, and