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[Cites 0, Cited by 0] [Section 191(3)] [Section 191] [Entire Act]

State of Tamilnadu - Subsection

Section 191(3)(g) in Tamil Nadu District Municipalities Act, 1920

(g)provision of secondary means of access for the removal of filth;
(gg)[ provision of special facilities in the multi-storeyed and public buildings for the differently abled persons;] [Inserted by Tamil Nadu Act No. 16 of 2012, dated 31.05.2012.]