Himachal Pradesh High Court
Shikha Sharma vs . State Of H.P. & Ors. on 8 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Shikha Sharma vs. State of H.P. & ors.
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CWP No. 4626/20218.3.2022 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Shiv Pal Manhans Mr. Vinod Thakur, Addl. A.Gs. and Mr. Rajat Chauhan, Law Officer, for the respondents-State. Mr. Suchitra Sen, Advocate, for respondent No.3.
Rejoinder, as prayed for, be filed within ten days. List on 22.3.2022. r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 8.3.2022 (pankaj) ::: Downloaded on - 09/03/2022 20:12:12 :::CIS