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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3)(xxix) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(xxix)to carry out such other duties as may be imposed on it under this Act, or the rules or regulations made thereunder and also such other functions and powers as may be assigned or delegated to it by the Government. This may include conduct of examination of the students admitted in the Industrial Trainings Institutes (IIIs) in the State.