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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(vi) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(vi)Candidates shall be called for Counselling and allotment of Courses/ Institutions shall be made in the order of merit assigned at Integrated Common Entrance Test by following the Rule of Reservation issued by the Government, from time to time and such allotment is only provisional.