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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(6)(a) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(a)In a lump sum if it does not exceed one-fourth of the annual instalment of compensation finally determined; and