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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Greater Bengaluru City Corporation -

Section 16(b) in Bangalore Mahanagara Palike Building Bye-laws 2003

(b)Off street car parking space shall be provided with adequate vehicular access to a street and areas of drives of not less than 2.5 mtr. wide, aisles and such other provisions required for adequate monitoring of vehicles shall be exclusive of the parking space stipulated in these bye-laws.