Karnataka High Court
Mrs Magdalene P Rego vs The Commissioner on 20 November, 2018
Author: S.Sunil Dutt Yadav
Bench: S. Sunil Dutt Yadav
-1-
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF NOVEMBER, 2018
BEFORE
THE HON'BLE MR.JUSTICE S. SUNIL DUTT YADAV
WRIT PETITION NO.1626 OF 2015 (LB -BMP)
Between
Mrs. Magdalene P. Rego
W/o Late V. F. Rego,
Aged about 82 years,
R/a 196, 4/1-B. M. Kaval,
New Byapanahalli Extension,
Off Old Madras Road, 3rd cross,
Sarvagna Nagar,
Bangalore-560038.
... Petitioner
(By Sri. Prasanna B. R., Advocate)
And
1. The Commissioner
Bruhath Bangalore Mahanagar Palike,
Corporation Office,
Bangalore-560001.
2. The Asst. Revenue Officer
BBMP, C. V. Raman Nagar Sub-Division,
M. M. Road, Coxtown,
Bangalore-560005.
3. Mr. Suresh Salariya
S/o Late K. C. Salariya,
Aged about 64 years,
R/a 12/1, Versova Layout,
-2-
C. V. Raman Nagar Post,
Bangalore-560093.
4. Mr. V. Mohammed Shaffiulla
S/o Abdul Waheed,
Aged about 68 years,
R/a No.80, "Zareena Manzil",
C. V. Raman Nagar Post,
Nagavarapalya,
Bangalore-560093.
... Respondents
(By Sri. N. K. Ramesh, Advocate for R1 & R2;
Sri. M.N. Umashankar, Advocate for R3 & R4)
This Writ Petition is filed under Articles 226 & 227
of the Constitution of India praying to quash the
endorsement dated 11.8.2014 issued by the R-2 vide
Annexure-P and endorsement dated 17.9.2014 issued
by the R-2 vide Annexure-U.
This writ petition coming on for Orders, this day,
the Court made the following:
ORDER
Learned counsel for the petitioner files a memo seeking to withdraw the petition as not pressed.
2. In view of the same, the writ petition is dismissed.
Sd/-
JUDGE DL