Allahabad High Court
Smt. Gyanti Singh vs State Of U.P. And 4 Ors. on 24 September, 2020
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- CRIMINAL REVISION DEFECTIVE No. - 606 of 2020 Revisionist :- Smt. Gyanti Singh Opposite Party :- State Of U.P. And 4 Ors. Counsel for Revisionist :- Sudist Kumar Counsel for Opposite Party :- G.A. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Case is being called out in the revised call. None is present for revisionist.
Issue notice on delay to private opposite party returnable on 21st October, 2020.
Order Date :- 24.9.2020 Mukesh