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Allahabad High Court

Smt. Gyanti Singh vs State Of U.P. And 4 Ors. on 24 September, 2020

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 606 of 2020
 

 
Revisionist :- Smt. Gyanti Singh
 
Opposite Party :- State Of U.P. And 4 Ors.
 
Counsel for Revisionist :- Sudist Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Case is being called out in the revised call. None is present for revisionist.

Issue notice on delay to private opposite party returnable on 21st October, 2020.

Order Date :- 24.9.2020 Mukesh