Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(i) in The Baba Farid University of Health Sciences Act, 1998 (i)"Department" means a unit set up for the purpose of imparting instruction for courses of study in Health Sciences or any discipline allied thereto;
