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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(b) in The Rajasthan Soil and Water Conservation Rules, 1966

(b)All notices of such meeting shall be issued by the secretary at least 15 days in advance specifying the place and time of the meeting, provided that the Chairman, may if he considers necessary, call an emergent meetings at a shorter notice. Ordinarily, notice regarding meetings shall be sent by post under Certificate of posting which shall be considered as sufficient proof of notice.