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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(5) in Rajasthan Public Procurement Rules, 2012

(5)The location of bid box shall be such as to facilitate easy access to bidders. The bid box shall have two sealed locks. The key to one of the lock shall be with the head of the bid opening committee where bids are to be received, while the key for the other lock shall be with the official authorised to receive the bids.